Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Infosys Bpo Ltd. on 16 April, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.25 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8909/2018
(Arising out of impugned final judgment and order dated 31-07-2017
in ITA No. 337/2016 passed by the High Court of Karnataka at
Bengaluru)
PRINCIPAL COMMISSIONER OF INCOME TAX BANGALORE & ANR. Petitioner(s)
VERSUS
M/S INFOSYS BPO LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.49962/2018-CONDONATION OF DELAY
IN FILING)
Date : 16-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Rohit Rao N.,Adv.
Mr. Ritesh Kumar,Adv.
Ms. Devahuti Tamuli,Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after judgment is pronounced in Civil Appeal No.8489-8490 of 2013 and batch.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.04.17
16:02:00 IST
Reason: