Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(v) in Orissa Government Vehicles (Control and Use) Rules, 1978 (v)work out the average kilometreage per litre and in case of any deviation from the normal kilometreage, record the reasons therefor in the Log-Book;
