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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(d) in The Coal Mines Regulations, 2011

(d)The signaling appliances shall be examined by a competent person once at least in every 24 hours and the result of every such examination shall be recorded in a bound paged book kept for the purpose and shall be signed and dated by the person making the examination.