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[Cites 0, Cited by 1] [Section 535(1)] [Section 535] [Entire Act]

Union of India - Subsection

Section 535(1)(c) in The Companies Act, 1956

(c)any other property which is unsaleable or is not readily saleable, by reason of its binding the possessor thereof either to the performance of any onerous act or to the payment of any sum of money; or