Section 26(2)(i) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(i)the areas to which the movements of any persons may be restricted and the nature of the restrictions to be observed by such persons;

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