Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

State of Punjab - Section

Section 116 in The Punjab Land Revenue Act, 1887

116. Procedure on admission of application.

- If the Revenue-officer, does not refuse the application under the last foregoing section, he shall ascertain the question, if any, in dispute between any of the persons interested distinguishing between -
(a)question as to title in the property of which partition is sought; and
(b)questions as to the property to be divided, or the mode of making the partition.