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State of Telangana - Section

Section 4 in Nizams Institute of Medical Sciences Act, 1989

4. Objects of the Institute.

- The objects of the Institute shall be:-
(a)to create a centre of excellence for providing medical care, educational and research facilities of high order in the field of medical sciences in the existing super- specialitles and such other super-specialitles as may develop in future, including continuing medical education and hospital administration;
(b)to develop patterns of teaching in post-graduate level and in super-specialities so as to set a high standard of medical education;
(c)to provide for para-medical and allied fields, particularly in relation to super-specialities;
(d)to function as a referral hospital;
(e)to provide for post-graduate teaching and conduct of research in the relevant disciplines of modern medicine and other allied sciences, including inter-disciplinary fields of Physical and Biological Sciences.