Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1)(vii) in Bihar Value Added Tax Rules, 2005

(vii)Any other information that, in the opinion of the specified authority, is relevant in arriving at an estimate of the tax payable by such dealer.