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Delhi High Court - Orders

Deloitte Haskins & Sells Llp vs Union Of India & Anr on 29 May, 2024

Bench: Yashwant Varma, Dharmesh Sharma

                             $~9, 5-8 &10-23 (Spl. Bench)
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 1065/2021 & CM APPL. 9896/2021
                                       DELOITTE HASKINS & SELLS LLP                                                        ..... Petitioner
                                                                            Through:                 Mr. Rahul Dwarkadas and Ms.
                                                                                                     Rohini Jaiswal, Advs.
                                                                                                     Ms. Niyati Kohli and Mr.
                                                                                                     Rishabh Parikh, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                        Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Ms. Abhipriya Rai,
                                                                                                     Ms. Radhika Puri and Mr.
                                                                                                     Vivek Gaurav, Advs. for Resp./
                                                                                                     NFRA.

                             5
                             +         W.P.(C) 12096/2019 & CM APPL. 49556/2019 (Stay)
                                       FEDERATION                            OF            CHARTERED                        ACCOUNTANTS
                                       ASSOCIATION                                                                         ..... Petitioner

                                                                            Through:                 Ms. Manasi Bhushan, Ms.
                                                                                                     Sanjana Patel, Ms. Khyati
                                                                                                     Chhabra and Ms. Sakshi
                                                                                                     Sharma, Advs.
                                                                            versus
                                       UNION OF INDIA AND ORS.            ..... Respondents
                                                     Through: Mr. Zoheb Hossain, Mr. Vivek
                                                              Gurnani, Ms. Abhipriya Rai,
                                                              Ms. Radhika Puri and Mr. Vivek
                                                              Gaurav, Advs. for Resp./
                                                              NFRA.

                             6
                             +         W.P.(C) 1522/2020                                &         CM           APPL.         Nos.17186/2020,
                                       30096/2023
                                       RUKSHAD DARUVALA                                                                    ..... Petitioner



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:27
                                                                             Through:                 Mr. Arun Kathpalia, Sr. Adv.
                                                                                                     with   Ms.      Aayushi     S.
                                                                                                     Khazanchi, Ms. Suruchi Jaiswal
                                                                                                     and Mr. Vinayak Chawla,
                                                                                                     Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                        Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Ms. Abhipriya Rai,
                                                                                                     Ms. Radhika Puri and Mr.
                                                                                                     Vivek Gaurav, Advs. for Resp./
                                                                                                     NFRA.

                             7
                             +         W.P.(C) 1524/2020 & CM APPL. Nos. 7533/2020, 10777/2020
                                       17184/2020, 30095/2023
                                       UDAYAN SEN                                                               ..... Petitioner
                                                                            Through:                 Mr. Arun Kathpalia, Sr. Adv.
                                                                                                     with   Ms.        Aayushi   S.
                                                                                                     Khazanchi, Ms. Suruchi Jaiswal
                                                                                                     and Mr. Vinayak Chawla,
                                                                                                     Advs.

                                                                            versus
                                       UNION OF INDIA & ANR                                                     ..... Respondents
                                                     Through:                                       Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.
                             8
                             +         W.P.(C) 1525/2020 & CM                                              APPL.           Nos.   10765/2020,
                                       17182/2020 & 30097/2023

                                       SHRENIK BAID                                                             ..... Petitioner
                                                                            Through:                 Ms. Misha Rohatgi Mohta and
                                                                                                     Mr. Amulya Upadhyay, Advs.
                                                                            versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:27
                                        UNION OF INDIA AND ANR            ..... Respondents
                                                     Through: Mr. Zoheb Hossain, Mr. Vivek
                                                              Gurnani, Ms. Abhipriya Rai,
                                                              Ms. Radhika Puri and Mr.
                                                              Vivek Gaurav, Advs. for Resp./
                                                              NFRA.
                             10
                             +         W.P.(C) 11737/2021
                                       S R B C AND CO LLP                                                        ..... Petitioner
                                                      Through:                                       Mr. Prateek Khanna, Ms.
                                                                                                     Ravneet Kaur Malik and Ms.
                                                                                                     Rumella Jain, Advs.
                                                                            versus
                                       UNION OF INDIA AND ANR             ..... Respondents
                                                     Through: Mr. Zoheb Hossain, Mr. Vivek
                                                              Gurnani, Ms. Abhipriya Rai,
                                                              Ms. Radhika Puri and Mr. Vivek
                                                              Gaurav, Advs. for Resp./
                                                              NFRA.

                             11
                             +         W.P.(C) 11738/2021
                                       VINAYAK PUJARE                                                            ..... Petitioner
                                                        Through:                                     Mr. Prateek Khanna, Ms.
                                                                                                     Ravneet Kaur Malik and Ms.
                                                                                                     Rumella Jain, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                       Ms. Shiva Lakshmi, CGSC for
                                                                                                    UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.
                             12
                             +         W.P.(C) 11739/2021
                                       RAVI BANSAL                                                                         ..... Petitioner



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:27
                                                                             Through:                 Mr. Prateek Khanna, Ms.
                                                                                                     Ravneet Kaur Malik and Ms.
                                                                                                     Rumella Jain, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.


                             13
                             +         W.P.(C) 11987/2022 & CM APPL. 35778/2022 (Interim
                                       Direction)
                                       JAYESH GANDHI                                                             ..... Petitioner
                                                   Through:                                          Mr. Prateek Khanna, Ms.
                                                                                                     Ravneet Kaur Malik and Ms.
                                                                                                     Rumella Jain, Advs.

                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Ms. Abhipriya Rai,
                                                                                                     Ms. Radhika Puri and Mr.
                                                                                                     Vivek Gaurav, Advs. for Resp./
                                                                                                     NFRA.
                                                                                                     Mr. Vikram Jetly, CGSC with
                                                                                                     Ms. Shreya Jetly, Adv.

                             14
                             +         W.P.(C) 10303/2023 & CM APPL. 39855/2023 (Interim
                                       Direction)
                                       CA VINAY AGGARWAL                                                          ..... Petitioner
                                                    Through:                                         Ms. Vasudha Banka and Mr.
                                                                                                     Kabir Dixit, Advs.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:27
                                                                             versus
                                       UNION OF INDIA THROUGH MINISTRY OF
                                       CORPORATE AFFAIRS A WING & ANR. ..... Respondents

                                                                            Through:                Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.
                             15
                             +         W.P.(C) 1650/2023 & CM APPL. 6296/2023 (Interim
                                       Direction)

                                       NATRAJAN RAMKRISHNA              ..... Petitioner
                                                   Through: Mr. Prateek Khanna, Ms.
                                                            Ravneet Kaur Malik and Ms.
                                                            Rumella Jain, Advs.

                                                                            versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                       Mr. Ravi Prakash, CGSC for
                                                                                                    R-1.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.
                             16
                             +         W.P.(C) 2194/2023 & CM APPL. 8353/2023, 39638/2023
                                       (Interim Direction)
                                       ADARSH RANKA                                                              ..... Petitioner
                                                   Through:                                          Mr. Prateek Khanna, Ms.
                                                                                                     Ravneet Kaur Malik and Ms.
                                                                                                     Rumella Jain, Advs.
                                                                            versus
                                       UNION OF INDIA & ORS.                                                  ..... Respondents
                                                     Through:                                       Mr. Ravi Prakash, CGSC for
                                                                                                    R-1.


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:27
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.

                             17
                             +         W.P.(C) 5842/2023 & CM APPL. 22884/2023 (Stay),
                                       40762/2023 (30 Days Delay in C.A.), CM No.63005/2023

                                       SNEHAL N MUZOOMDAR                                                        ..... Petitioner
                                                   Through:                                          Mr. Shivam Shukla and Ms.
                                                                                                     Anjali S. Upadhay, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                       Mr. Ravi Prakash, CGSC for
                                                                                                    R-1.
                                                                                                    Ms. Shiva Lakshmi, CGSC for
                                                                                                    UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.
                             18
                             +         W.P.(C) 5840/2024
                                       VISHAL DHIREN SHAH                                                                  ..... Petitioner
                                                                            Through:                 Mr. Shri Venkatesh, Mr.
                                                                                                     Shryeshtha Ramesh Sharma,
                                                                                                     Mr. Vineet Kumar and Mr.
                                                                                                     Vedant Chaudhary Advs.
                                                                            versus
                                       UNION OF INDIA, THROUGH MINISTRY OF
                                       CORPORATE AFFAIRS, & ANR.         ..... Respondents
                                                     Through: Ms. Shiva Lakshmi, CGSC for
                                                              UOI.
                                                              Mr. Zoheb Hossain, Mr. Vivek
                                                              Gurnani, Ms. Abhipriya Rai,



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:27
                                                                                                      Ms. Radhika Puri and Mr.
                                                                                                     Vivek Gaurav, Advs. for Resp./
                                                                                                     NFRA.
                             19
                             +         W.P.(C) 5841/2024
                                       PARIMAL KUMAR JHA                                                                   ..... Petitioner
                                                                            Through:                 Mr. Shri Venkatesh, Mr.
                                                                                                     Shryeshta Ramesh Sharma and
                                                                                                     Mr. Vineet Kumar, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                        Mr. Ripu Daman Bhardwaj,
                                                                                                     CGSC along with Mr. Abhinav
                                                                                                     Bhardwaj,    G.P.     &    Mr.
                                                                                                     Kushagra Kumar, Adv for UOI.
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Ms. Abhipriya Rai,
                                                                                                     Ms. Radhika Puri and Mr.
                                                                                                     Vivek Gaurav, Advs. for Resp./
                                                                                                     NFRA.

                             20
                             +         W.P.(C) 5842/2024
                                       M S PATHAK H D AND ASSOCIATES LLP..... Petitioner
                                                                            Through:                 Mr. Shri Venkatesh, Mr.
                                                                                                     Shryeshtha Ramesh Sharma,
                                                                                                     Mr. Vineet Kumar & Mr.
                                                                                                     Vedant Chaudhary, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Ms. Abhipriya Rai,
                                                                                                     Ms. Radhika Puri and Mr.
                                                                                                     Vivek Gaurav, Advs. for Resp./
                                                                                                     NFRA.
                             21


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:28
                              +         W.P.(C) 526/2024, CM APPL. 2343/2024 (Interim Relief), CM
                                       APPL. 2344/2024 (Ex.) & CM APPL. 2345/2024 (Lengthy
                                       Synopsis & List Of Dates)
                                       M/S. RAY AND RAY CHARTERED
                                       ACCOUNTANTS & ANR.                                                                  ..... Petitioners
                                                                            Through:                 Mr. Jayant Mehta, Sr. Adv.
                                                                                                     with Mr. Prateek Kumar, Mr.
                                                                                                     Rohit Ghosh & Ms. Vaishnavi
                                                                                                     C., Advs.

                                                                            versus
                                       NATIONAL FINANCIAL REPORTING AUTHORITY &
                                       ANR.                           ..... Respondents

                                                                            Through:                 Mr. Arnav Kumar, CGSC along
                                                                                                     with Ms. Deepakshi Rathore,
                                                                                                     Adv.

                             22
                             +         W.P.(C) 1549/2024 & CM APPL. 6386/2024 (Interim Direction)
                                       PANKAJ KUMAR                                                                        ..... Petitioner
                                                                            Through:                 Mr. Gautam Jain & Mr. Manish
                                                                                                     Yadav Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                       Ms. Shiva Lakshmi, CGSC for
                                                                                                    UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.

                             23
                             +         W.P.(C) 5048/2024, CM APPL. 20693/2024 (Stay) & CM APPL.
                                       20694/2024 (Ex.)



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:28
                                        CA DEEPAK AGRAWAL                                                                   ..... Petitioner
                                                                            Through:                 Ms. Chhavi Jain, Mr. Akhilesh
                                                                                                     Ms. Neha, Ms. Kaushiki and
                                                                                                     Mr. Nimit, Advs.
                                                                            versus
                                       UNION OF INDIA, MINISTRY OF CORPORATE AFFAIRS
                                       THROUGH THE SECRETARY & ANR. ..... Respondents
                                                                            Through:                Mr. Jagdish Chandra, CGSC
                                                                                                    along    with   Mr.    Prakhar
                                                                                                    Srivastav and Mr. Venkatesh
                                                                                                    Kaushik. for UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Ms. Abhipriya Rai,
                                                                                                    Ms. Radhika Puri and Mr. Vivek
                                                                                                    Gaurav, Advs. for Resp./
                                                                                                    NFRA.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                    ORDER

% 29.05.2024 Due to paucity of time, the Hon'ble Bench could not assemble today.

List again on 30.05.2024.

BY ORDER COURT MASTER MAY 29, 2024/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/05/2024 at 22:16:28