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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(2)No School Bus shall carry more number of persons than the seating capacity mentioned in the certificate of registration:Provided that in the case of School Buses only carrying children below the age of twelve years, 1.5 times of the seating capacity can be permitted.