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State of Madhya Pradesh - Section

Section 16 in The M.P. Vinirdishta Bhrashta Acharan Nivaran (Registration and Development of Colonies) Rules, 1982

16. Aid of Police in taking over the management.

- If the Collector apprehends any resistance or obstruction to the taking over of the management of land by or on behalf of the colonizer or any person claiming through colonizer, the Collector may take or cause to be taken aid of the police for effectively taking over the management of the land to such an extent as the circumstances of the case may warrant.