Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] State of Telangana - Subsection Section 127(2) in Telangana Panchayat Raj Act, 2018 (2)The order shall specify the period within which it may be complied with but the Gram Panchayat may, from time to time, extend such period.
