Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] State of Assam - Section Section 16 in Assam Panchayat Act, 1994 16. Resignation of Members. - A member of a Gaon Panchayat may resign his membership in writing under his hand addressed to the President of the Gaon Panchayat.
