Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(5) in The Oil Mines Regulations, 2017 (5)The person so authorised to act as manager of the mine shall during the period of such authorisation have the same responsibility, discharge the same duties, and be subject to the same liabilities as the manager of the mine.
