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[Cites 0, Cited by 0] [Section 191(1)] [Section 191] [Entire Act]

NCT Delhi - Subsection

Section 191(1)(f) in The Delhi Lands Reforms Act, 1954

(f)the application of the provisions of the [*] [See Limitation Act, 1963 (36 of 1963)] Indian Limitation Act, 1908, to applications, appeals and proceedings under this Act, other than those mentioned in Schedule I;