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State of Rajasthan - Section

Section 6 in Rajasthan Information Commission (Management) Regulations, 2007

6.

The Commission may have summer vacation of 4 weeks between June & July and a winter vacation of two weeks between December-January, as notified by the Chief Information Commissioner. The office of the Commission will, however, remain open during vacation except on gazetted holidays. The Chief Information Commissioner may make appropriate arrangements to deal with matters of urgent nature during vacations.