Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] UT Ladakh - Subsection Section 28A(1) in Ladakh Autonomous Hill Development Councils Act, 1997 (1)The Council shall have a Deputy Chairman to be elected by its elected members from amongst themselves in its first meeting after the general election.
