Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 69 in Assam Opium Rules 69. Surrender. - A licensed druggist or a permit-holder may surrender his licence or permit at any time by one month's previous notice in writing given by him to the Deputy Commissioner on payment of any fees for which he may be liable.
