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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(c) in The Rules for the Grant of Marriage Advance to Coimbatore Municipal Corporation Employees

(c)In case where an-employee who has drawn the advance dies before the repayment is completed, the outstanding balance and the interest due shall be the first charge of the Death-cum-Retirement Gratuity payable to the legal heir or heirs of such employee as stipulated in the agreement;