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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(iv) in Marble Policy, 2002

(iv)Overburden shall be dumped on suitable land devoid of any mineral deposit and the site of waste land shall be identified before grant of mining lease/quarry licence :