Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(6) in Bihar Land Mutation Rules, 2012 (6)The Circle Officer, on the basis of the entries in the Continuous Khatian and Tenants' Ledger, shall get Khata Pustika of every tenant, bearing details of all land held by him in the revenue village, prepared in Form-XVIII.
