Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

13. Manufacturers to comply with certain requirements for Laboratory facility.

- Every manufacturer shall is order to ensure the quality of their product possess minimum lab facility as may be specified form time to time by the Controller.