Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(i) in Foreign Exchange Management (Acquisition and Transfer of Immovable Property in India) Regulations, 2018 (i)The Reserve Bank may, for sufficient reasons, permit the transfer, subject to such conditions as may be considered necessary.
