Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act] State of Chattisgarh - Subsection Section 78(7)(c) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006 (c)The agency should see that legal adoption is effected at the earliest thereby safeguarding the interest of the child;