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[Cites 0, Cited by 2] [Section 8(2)] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(2)(a) in The Delhi Development Authority Act, 1957

(a)contain a site plan and use-plan for the development of the zone and show the approximate locations and extents of land-uses proposed in the zone for such things as public buildings and other public works and utilities, roads, housing, recreation, industry, business, markets, schools, hospitals and public and private open spaces and other categories of public and private uses;