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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Maharashtra - Subsection

Section 8E(3) in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982

(3)The foregoing provisions of these Regulations regarding the mode and manner of disposal of vacant land or plot shall not apply to the disposal of land by the Authority under this regulation and regulation 8F.