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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3) in The Orissa Bhoodan and Gramdan Rules, 1972

(3)On the death of a person the land granted to him under the provisions of this Act, shall pass on to his successor in interest, who shall hold the land on the same terms and conditions as the grantee.