Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(b) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953 (b)make such other temporary provision for the purpose of removing any such difficulty as it may deem fit to be necessary or expedient:
