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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(1)(xvi) in The Bombay University Act, 1974

(xvi)manage and regulate the finances, accounts, investments, properties, business and all other administrative affairs or the University, and decide to join a University and College Development Finance Corporation, as and when established;