Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227] [Entire Act] Bengal Presidency - Subsection Section 227(h) in Police Regulations, Bengal , 1943 (h)With these exceptions, movable property found by any private person and not claimed is the property of the innocent finder.