Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 48D in The Prevention of Food Adulteration Rules, 1955 48D. [ Storage and sale of irradiated food. [Inserted by G.S.R. 614(E), dated 9th August, 1994 (w.e.f. 9-8-1994).] - Save as otherwise provided in these rules, no person shall irradiate for sale, store for sale, or transport for sale irradiated food.]
