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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(e)'Pay' means the amount drawn monthly by an employee as, -
(i)Pay, other than special pay or pay granted in view of his personal qualifications, which has been sanctioned for a post held by him substantively or in an officiating capacity or to which he is entitled by reason of his position in a cadre;
(ii)Special pay and personal pay; and
(iii)any other emoluments which may specifically be classified as pay by the Punjab Government in the case of Government employees; and