Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(2)(ii) in Tamil Nadu Panchayats Act, 1994

(ii)the Mayor of the City Municipal Corporation in the district;