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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Haryana - Subsection

Section 129(4) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(4)At conspicuous places at every fair where fees are collected, table of the sanctioned rates shall be exhibited in Hindi language together with notice to the effect that a receipt shall be demanded from the official incharge, for every payment made.