Section 15(19)(b) in First Statutes of the University of Udaipur

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State of Rajasthan - Subsection

Section 15(19)(b) in First Statutes of the University of Udaipur

(b)Set forth full particulars of any corrupt practice that the petitioner alleges; including the names of the parties alleged to have committed such corrupt practices and the date and places of commission of each such practice; and

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State of Rajasthan - Subsection

Section 15(19)(b) in First Statutes of the University of Udaipur