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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(1)(e) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(e)fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in; or