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State of Andhra Pradesh - Section

Section 16 in Illegally Acquired Property (Receipt, Management And Disposal) Rules, 2018

16. Disposal of livestocks, perishables, etc.

- Subject to the sale proceeds being credited to the account as may be specified by the State Government, the Administrator shall dispose of the livestock and property' which is perishable in nature or prone to decay in the manner a§ he deems fit.