Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4)(i) in The General Provident Fund (U.P.) Rules, 1985

(i)exceed three month's pay or half the amount at the credit of subscriber in the Fund whichever is less; or