Section 6(d) in The Transfer Of Property Act, 1882

[Cites 0, Cited by 53] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(d) in The Transfer Of Property Act, 1882

(d)All interest in property restricted in its enjoyment to the owner personally cannot be transferred by him;

(dd)A right to future maintenance, in whatsoever manner arising, secured or determined, cannot be transferred;