Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 39 in Bengal Survey Act, 1875 39. Recovery of sums expended by Government. - The provisions of this Part shall apply to all sums expended by the Government since the first day of November, 1874 in erecting boundary-marks.
