Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(2) in Bihar Integrated Check-Post Authority Act, 2011

(2)It is applicable to all the Integrated Check-Posts set by the Government of Bihar at the border with other neighbouring states of Bihar and all the Integrated Check-Posts set by the Government of Bihar within the State.