Patna High Court - Orders
Ram Briksha Singh And Ors vs Ramashray Singh And Ors on 10 October, 2023
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.1824 of 2018
======================================================
1. Ram Briksha Singh
2. Ramanuj Singh,
3. Vijay Kumar Singh, all sons of Late Deo Narain Singh, All resident of
Village- Safapur, P.O. Safapur, P.S. Nayagaon, District- Begusarai.
... ... Petitioner/s
Versus
1. Ramashray Singh and Ors S/o Late Ramdeo Singh,
2. Krishna Mohan Singh, minor S/o Ramashray Singh, minor under the
guardianship of his father Ramashray Singh.
3. Balram Singh, S/o Ramashray Singh, All resident of Village- Safapur, P.O.
Safapur, P.S. Nayagaon, District- Begusarai.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Shailendra Kumar, Advocate
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
4 10-10-2023Heard the parties.
2. Issue notice to respondent nos. 1 to 3 by both modes - under registered cover with A/D as well as talbana etc. for which requisite etc. must be filed within one week.
3. List this case after twelve weeks.
4. In the meantime, further proceeding in Title Suit No. 69 of 1996, pending in the Court of Munsif, Begusarai, shall remain stayed.
(Sandeep Kumar, J) P. Kumar U