Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(a) in The Reserved Forest Rules, 1957 (a)Bomboo culms shall not be cut during the time of their flowering. But they may be cut anywhere after the shed of seed with the permission of the Divisional Forest Officer.
