Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Jammu-Kashmir - Subsection Section 65(2) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (2)Chairman or Secretary of the Board may delegate his power under this Act to any officer of the Board.
