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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(e) in Rajiv Gandhi University of Health Sciences Act, 1994

(e)"health sciences" means modern scientific medicine in all its branches, concerning preventive, promotive, curative and rehabilitative services, and includes surgery, obstetrics and gynecology, pharmacy, dental sciences, nursing and other allied subjects and includes the Indian Systems of Medicine in all their branches;