Supreme Court - Daily Orders
Brij Bhushan Lal Gupta (Since Deceased) ... vs Brijh Mohan Lal Gupta (Since Deceased) ... on 4 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.13 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15818/2019
(Arising out of impugned final judgment and order dated
25-01-2019 in MUA No. 7324/2018 passed by the High Court Of
Judicature At Allahabad)
BRIJ BHUSHAN LAL GUPTA (SINCE DECEASED) THR. LR. Petitioner(s)
VERSUS
BRIJH MOHAN LAL GUPTA (SINCE DECEASED) THR.
LRS. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.90176/2019-CONDONATION OF
DELAY IN FILING and IA No.90177/2019-EXEMPTION FROM FILING
O.T.)
Date :04-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Ms. Alka Agrawal, Adv.
Ms. Anamika Agrawal, Adv.
Mr. Ajay K. Agrawal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.
Pending application stands disposed of.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.04 15:58:13 IST Reason: