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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(v) in The Orissa Water Supply and Sewerage Board Act, 1991

(v)"private street", "public street" and "street" in relation to any local area, shall have the meaning assigned to them in the Law relating to the local body having jurisdiction over that local area;