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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)Being such number of building construction workers, the employer shall provide subsidised food. The quantum of subsidy will be decided by the Board and its burden would be borne by the employer.]