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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(s) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(s)'Useful Life' in relation to a unit of solar PV, rooftop solar PV and solar thermal including evacuation system shall mean a duration of twenty five years from the date of commercial operation (COD) of such generation facility.