Delhi High Court - Orders
Vijay Malhotra vs Directorate Of Education And Ors on 6 September, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~25 to 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2783/2018 & CM APPLs. 11258/2018, 10469/2019
VIJAY MALHOTRA ..... Petitioner
Through: Mr. Shohit Chadhry, Advocate.
versus
DIRECTORATE OF EDUCATION AND ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel (Civil) GNCTD with Mr.
Utkarsh Singh and Ms. Prashansa
Sharma, Advocates for DoE.
Mr. Aman Naqvi for Mr. Sahdan
Farasat,ASC for GNCTD.
Mr. Vedanta Varma, Mr. Vibhor
Kush, Mr. Shubhankar Choudhary
and Mr. Rahul Krishna Sharma,
Advocates for R-3 to R-5.
Mr. Rishabh S. Mishra, Advocates for
via video-conferencing.
Mr. Neeraj Kumar, Advocate. Ms.
Chand Chopra and Ms. Neha
Bhupathiraju, Advocates for DDA.
+ W.P.(C) 2000/2019
VIJAY MALHOTRA ..... Petitioner
Through: Mr. Shohit Chadhry, Advocate.
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
DELHI AND ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
W.P.(C) 2783/2018 and connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 17:13:58
Counsel (Civil) GNCTD with Mr.
Utkarsh Singh and Ms. Prashansa
Sharma, Advocates for DoE.
Mr. Vedanta Varma, Mr. Vibhor
Kush, Mr. Shubhankar Choudhary
and Mr. Rahul Krishna Sharma,
Advocates for R-3 to R-5.
+ W.P.(C) 4646/2019 & CM APPL. 20640/2019
VIJAY MALHOTRA ..... Petitioner
Through: Mr. Shohit Chadhry, Advocate.
versus
DIRECTORATE OF EDUCATION AND ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel (Civil) GNCTD with Mr.
Utkarsh Singh and Ms. Prashansa
Sharma, Advocates for DoE.Mr.
Vedanta Varma, Mr. Vibhor Kush,
Mr. Shubhankar Choudhary and Mr.
Rahul Krishna Sharma, Advocates for
R-3 to R-5.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 06.09.2023 Re-notify on 12th October 2023.
ANUP JAIRAM BHAMBHANI, J SEPTEMBER 6, 2023/ak W.P.(C) 2783/2018 and connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:13:58