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Delhi High Court - Orders

Vijay Malhotra vs Directorate Of Education And Ors on 6 September, 2023

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~25 to 27
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 2783/2018 & CM APPLs. 11258/2018, 10469/2019
                                                VIJAY MALHOTRA                                                                  ..... Petitioner
                                                                                      Through:                Mr. Shohit Chadhry, Advocate.

                                                                                      versus

                                                DIRECTORATE OF EDUCATION AND ORS.                                                 ..... Respondents
                                                                                      Through:                Mr. Santosh Kr. Tripathi, Standing
                                                                                                              Counsel (Civil) GNCTD with Mr.
                                                                                                              Utkarsh Singh and Ms. Prashansa
                                                                                                              Sharma, Advocates for DoE.
                                                                                                              Mr. Aman Naqvi for Mr. Sahdan
                                                                                                              Farasat,ASC for GNCTD.
                                                                                                              Mr. Vedanta Varma, Mr. Vibhor
                                                                                                              Kush, Mr. Shubhankar Choudhary
                                                                                                              and Mr. Rahul Krishna Sharma,
                                                                                                              Advocates for R-3 to R-5.
                                                                                                              Mr. Rishabh S. Mishra, Advocates for
                                                                                                              via video-conferencing.
                                                                                                              Mr. Neeraj Kumar, Advocate. Ms.
                                                                                                              Chand Chopra and Ms. Neha
                                                                                                              Bhupathiraju, Advocates for DDA.

                                    +           W.P.(C) 2000/2019
                                                VIJAY MALHOTRA                                                                     ..... Petitioner
                                                                                      Through:                Mr. Shohit Chadhry, Advocate.

                                                                                      versus

                                                DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
                                                DELHI AND ORS.                                                                  ..... Respondents
                                                                                      Through:                Mr. Santosh Kr. Tripathi, Standing



                                          W.P.(C) 2783/2018 and connected matters                                                            Page 1 of 2

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 17:13:58
                                                                                                                Counsel (Civil) GNCTD with Mr.
                                                                                                               Utkarsh Singh and Ms. Prashansa
                                                                                                               Sharma, Advocates for DoE.
                                                                                                               Mr. Vedanta Varma, Mr. Vibhor
                                                                                                               Kush, Mr. Shubhankar Choudhary
                                                                                                               and Mr. Rahul Krishna Sharma,
                                                                                                               Advocates for R-3 to R-5.


                                    +           W.P.(C) 4646/2019 & CM APPL. 20640/2019
                                                VIJAY MALHOTRA                                                                   ..... Petitioner
                                                                                      Through:                Mr. Shohit Chadhry, Advocate.

                                                                                      versus

                                                DIRECTORATE OF EDUCATION AND ORS.                                              ..... Respondents
                                                                                      Through:                Mr. Santosh Kr. Tripathi, Standing
                                                                                                              Counsel (Civil) GNCTD with Mr.
                                                                                                              Utkarsh Singh and Ms. Prashansa
                                                                                                              Sharma, Advocates for DoE.Mr.
                                                                                                              Vedanta Varma, Mr. Vibhor Kush,
                                                                                                              Mr. Shubhankar Choudhary and Mr.
                                                                                                              Rahul Krishna Sharma, Advocates for
                                                                                                              R-3 to R-5.

                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                             ORDER

% 06.09.2023 Re-notify on 12th October 2023.

ANUP JAIRAM BHAMBHANI, J SEPTEMBER 6, 2023/ak W.P.(C) 2783/2018 and connected matters Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:13:58